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State of Andhra Pradesh - Section

Section 3 in The Andhra Pradesh (Telangana Area) District Police Act, 1329 F

3. Organisation of the force

(1)The entire establishment of the Police Force within the area to which this Act extends including the persons mentioned in Section 4 of this Act shall constitute one Police Force.
(2)The Government may, from time to time, fix the number and Pay of Officers and Constables of the Police Force.