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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(1) in The Andhra Pradesh (Telangana Area) District Police Act, 1329 F

(1)The entire establishment of the Police Force within the area to which this Act extends including the persons mentioned in Section 4 of this Act shall constitute one Police Force.