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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of West Bengal - Subsection

Section 18(11) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(11)[* * * *] [Item Nos. (10) and (11) omitted by W.B. Act 31 of 1981.]