Section 18 in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.
18. Officers of the University. -
The following shall be the officers of the University, namely: -(1)[* * * *] [Item No. (1) omitted by W. B. Act 31 of 1981.](2)the Vice-Chancellor,(3)the Pro-Vice-Chancellor,(4)the Registrar,(5)the Comptroller,(6)the Librarian,(7)[* * * *] [Item No.(7) omitted by W.B. Act 31 of 1981.](8)the Director of Research,(9)the Director of Extension,(9A)[ the Director of Farms] [Clauses (9A) and (9B) inserted by W.B. Act 21 of 1996.],(9B)[ the Campus Director] [Clauses (9A) and (9B) inserted by W.B. Act 21 of 1996.],(10)[* * * *] [Item Nos. (10) and (11) omitted by W.B. Act 31 of 1981.](11)[* * * *] [Item Nos. (10) and (11) omitted by W.B. Act 31 of 1981.](12)such other persons in the service of the University as may be declared by the Statutes to be officers of the University.
