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[Cites 0, Cited by 0] [Section 129(1)] [Section 129] [Entire Act]

State of Mizoram - Subsection

Section 129(1)(d) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(d)for the time being not disqualified from voting under the provisions of any law relating to contempt or illegal practices and other offences in connection with election;