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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Bihar - Subsection

Section 24(b) in Bihar Electricity Regulatory Commission (Multi Year Distribution Tariff) Regulations, 2015

(b)The amount so appropriated shall be invested in securities authorized under the Indian Trusts Act, 1882 within a period of six months of close of the financial year.