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State of Mizoram - Section

Section 161 in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

161. Statement by presiding officer after close of the poll.

- The packets shall be accompanied by a statement in the form given in Appendix VIII by the presiding officer showing the number of ballot papers entrusted to him and accounting for them under the heads of ballot papers issued, unused spoilt and tendered ballot papers and ballot papers dealt with under Rule 158 (2).