Himachal Pradesh High Court
Umesh Sati vs . Hrtc And Others. on 22 August, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Umesh Sati vs. HRTC and others.
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CWP No. 3911 of 2022 22.08.2022 Present: Mr. Rohit Chauhan, Advocate vice counsel for the petitioner.
Mr. V.B. Verma, Advocate for the respondents.
Learned counsel for the petitioner states that requisite information as sought for under the Right to Information Act has not been received.
He prays for and is granted two weeks time to comply with the previous order.
List on 19th September, 2022.
( Tarlok Singh Chauhan ) Judge August 22, 2022 ( Virender Singh ) (naveen) Judge ::: Downloaded on - 22/08/2022 20:05:32 :::CIS