Punjab-Haryana High Court
Smt. Rajbala And Others vs The State Of Haryana And Another on 1 May, 2012
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No.7543 of 2011 (O&M)
(L.A.C. No.40 of 2008)
Smt. Rajbala and others
...... Appellants
Versus
The State of Haryana and another
.... Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. V.S. Punia, Advocate for the land owners.
Mr. H.S. Hooda, Advocate General, Haryana with Mr. D.D. Gupta, Addl. Advocate General, Haryana and Mr. Ashish Gupta, Asstt. Advocate General, Haryana. RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 1714 of 2009, titled as State of Haryana and another Vs. Pala Ram and others.
(RAJESH BINDAL) 01.05.2012 JUDGE sarita