Section 24 in Insolvency and Bankruptcy Board of India (Information Utilities) Regulations, 2017
24. Accessing information stored with other information utilities.
(1)An information utility shall provide a functionality to enable users to access information stored with any information utility, which they are entitled to access.(2)The functionality under sub-regulation (1) shall enable other information utilities to provide access to information to the user directly.(3)The functionality shall ensure privacy and confidentiality of information.
