Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(2) in Insolvency and Bankruptcy Board of India (Information Utilities) Regulations, 2017

(2)The functionality under sub-regulation (1) shall enable other information utilities to provide access to information to the user directly.