Section 33(3) in Sree Sankaracharya University of Sanskrit Act, 1994
(3)The Government shall every year make the following non-lapsable lump sum grants to the general fund of the University, namely:-(a)a grant not less than the estimated net expenditure of pay and allowances of the staff, and of contingencies and the supplies and services of the University;(b)a grant which is adequate to meet the expenses for programmes of development undertaken by the University with the prior concurrence of the Government;(c)a grant to meet such additional items of expenditure recurring and non-recurring as the Government find necessary for the proper functioning of the University.
