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[Cites 0, Cited by 0] [Section 33(3)] [Section 33] [Entire Act]

State of Kerala - Subsection

Section 33(3)(a) in Sree Sankaracharya University of Sanskrit Act, 1994

(a)a grant not less than the estimated net expenditure of pay and allowances of the staff, and of contingencies and the supplies and services of the University;