Supreme Court - Daily Orders
Varkey John,Kariath . vs St.Thomas Orthodox Syrian Church . on 3 July, 2017
Bench: Arun Mishra, Amitava Roy
1
ITEM NO.50 COURT NO.11 SECTION XI -A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 2036/2010
VARKEY JOHN,KARIATH Appellant(s)
VERSUS
ST.THOMAS ORTHODOX SYRIAN CHURCH Respondent(s)
(FOR RE HEARING)
WITH
C.A. No. 8478/2012 (XI -A)
Date : 05-07-2017 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE AMITAVA ROY
For Appellant(s) Mr. C.U. Singh, Sr. Adv.
Mr. Paul Kuriakose, Adv.
Mr. Rohit Mammen Alex, Adv.
Mr. P. S. Sudheer, AOR
Mr. Rishi Maheshwari, Adv.
Ms. Anne Mathew, Adv.
Ms. Shruti Jose, Adv.
Mr. K.V. Vishwanathan, Sr. Adv.
Mr. E. M. S. Anam, AOR
For Respondent(s) Mr. P.P. Rao, Sr. Adv.
Mr. A. Raghunath, AOR
Mr. Sanjay Jain, AOR
UPON hearing the counsel the Court made the following
O R D E R
Civil Appeal No(s). 2036/2010 Signature Not Verified Digitally signed by NEELAM GULATI Date: 2017.07.10 15:58:57 IST In view of the judgment passed in K.S. Reason: Varghese vs. St. Peter's & Paul's Syrian Orth. (C.A. No. 3674 of 2015) on 03.07.2017 by this 2 Court, which is in representative suit it is applicable to the parties in present case. The instant appeal stands disposed of in terms of the above mentioned judgment.
C.A. No. 8478/2012De tag and list on 11th July, 2017.
(NEELAM GULATI) (TAPAN KUMAR CHAKRABORTY) COURT MASTER (SH) BRANCH OFFICER 3 IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION CIVIL APPEAL No(s). 2036 OF 2010 VARKEY JOHN,KARIATH Appellant(s) VERSUS ST.THOMAS ORTHODOX SYRIAN CHURCH Respondent(s) O R D E R In view of the judgment passed in K.S. Varghese vs. St. Peter's & Paul's Syrian Orth. (C.A. No. 3674 of 2015) on 03.07.2017 by this Court, which is in representative suit it is applicable to the parties in present case. The instant appeal stands disposed of in terms of the above mentioned judgment.
................J. (ARUN MISHRA) ................J. (AMITAVA ROY) NEW DELHI;
JULY 05, 2017