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[Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 44(1)(b) in Arunachal Pradesh Municipal Election Rules, 2011

(b)another notice in English containing the list of contesting candidates prepared under rule 30, alongwith the symbols allotted under rule 31.