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State of Arunachal Pradesh - Section

Section 44 in Arunachal Pradesh Municipal Election Rules, 2011

44. Arrangement at Polling Station.

(1)Outside each polling station there shall be displayed prominently-
(a)a notice specifying the polling area the voters of which are entitled to vote at the polling station or where polling station has more than one polling booths, at each one of such booths or the description of the voter allotted to any such booth ; and
(b)another notice in English containing the list of contesting candidates prepared under rule 30, alongwith the symbols allotted under rule 31.
(2)At each polling station there shall be set up one or more compartments in which voters can record their votes in secrecy.
(3)The Municipal Returning Officer shall provide at each polling station required number of ballot box/ electronic voting machines, copies of the relevant part of electoral roll, the ballot papers, and other articles necessary for the conduct of poll.