Section 198(1)(vii) in Andhra Pradesh Panchayat Raj Act, 1994
(vii)such contributions as the [Zilla Praja Parishad] [Substituted 'Zilla Parishad' by Act No. 41 of 2006, dated 23.9.2006.] may levy from the [Mandal Praja Parishad] [Substituted 'Mandal Parishad' by Act No. 41 of 2006, dated 23.9.2006.] with the previous approval of the Government;