Section 78 in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008
78. Safety devices .-The licensee, the lessee, or as the case may be, the operator shall ensure that-
(a)facilities are equipped with necessary safety devices which at all times are able to-(i)detect abnormal conditions;(ii)prevent abnormal conditions from developing into situations of hazard and accident; and(iii)limit harm in the event of accidents.(b)requirements to performance shall be set in respect of safety devices.(c)status of the safety devices shall be available in the central control room.
