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[Cites 0, Cited by 0] [Section 78] [Entire Act]

Union of India - Subsection

Section 78(a) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(a)facilities are equipped with necessary safety devices which at all times are able to-
(i)detect abnormal conditions;
(ii)prevent abnormal conditions from developing into situations of hazard and accident; and
(iii)limit harm in the event of accidents.