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[Cites 0, Cited by 0] [Section 6] [Entire Act]

NCT Delhi - Subsection

Section 6(2) in The Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000

(2)A non-official member of the Board shall be entitled to travelling allowance/daily allowance for journey undertaken by him outside Delhi for the work of the Board for which he may be deputed by the Board at the rates admissible to the executives of the public sector undertakings of the Government.