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NCT Delhi - Section

Section 6 in The Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000

6. Allowances to non-official members of the Board.

- {1) A non-official member of the Board shall be paid a sitting allowance of five hundred rupees for attending each meeting of the Board or its Committee or sub-committee. This will be inclusive of all expenditure and charges which a member may have to incur on transportation and other ancillary items for and in connection with attending meeting of the Board or its committee or sub-committee.
(2)A non-official member of the Board shall be entitled to travelling allowance/daily allowance for journey undertaken by him outside Delhi for the work of the Board for which he may be deputed by the Board at the rates admissible to the executives of the public sector undertakings of the Government.