Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(1) in Rajasthan Sanskrit University Act, 1998

(1)The University shall establish a Research Centre for continued specialised investigation and research in the different subjects of the Sanskrit literature and for edition and publication of rare works.