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State of Rajasthan - Section

Section 21 in Rajasthan Sanskrit University Act, 1998

21. Research Centre.

(1)The University shall establish a Research Centre for continued specialised investigation and research in the different subjects of the Sanskrit literature and for edition and publication of rare works.
(2)The constitution of the Research Centre, its composition and working system shall be regulated by the statutes.
(3)The results and special achievements of the research shall be brought into light and the editing and publication thereof as also of the rare works shall be done as per direction of the Executive Council.