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Union of India - Section

Section 17 in Pharm.D. Regulations 2008

17. Approval of examinations.

- Examinations mentioned in regulations 10 to12 and 14 shall be held by the examining authority hereinafter referred to as the university, which shall be approved by the Pharmacy Council of India under sub-section (2) of section 12 of the Pharmacy Act, 1948. Such approval shall be granted only if the examining authority concerned fulfills the conditions as specified in Appendix-D to these regulations.