Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 115W] [Entire Act]

State of Goa - Subsection

Section 115W(b) in The Goa Panchayat Raj Act, 1994

(b)in the absence of the Chairperson, preside over the meetings of the Taluka Panchayat.