Section 115W in The Goa Panchayat Raj Act, 1994

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State of Goa - Section

Section 115W in The Goa Panchayat Raj Act, 1994

115W. Powers and duties of the Vice-Chairperson.

- The Vice-Chairperson of the Taluka Panchayat shall,-

(a)exercise the powers and perform the functions of the Chairperson when he is absent on leave or incapacitated from functioning; and

(b)in the absence of the Chairperson, preside over the meetings of the Taluka Panchayat.