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State of West Bengal - Section

Section 279 in The West Bengal Motor Vehicles Rules, 1989

279. Placing of generator.

(1)Generators shall be so mounted that any air inlets shall point away from the main petrol tank filter cap.
(2)No generator and no pipe between the generator and the gas filters shall be so placed that any part of the generator of such pipe is within a distance of less than -
(a)61 centimetres from any part of the petrol tank;
(b)122 centimetres from the filling point or office or of the petrol tank :
Provided that in the case of a transport vehicle other than a public service vehicle, the generator may be at a distance of less than 61 centimetres from any part of the petrol tank, but there shall be a distance of less than 20 centimetres between any part of the generator or of any pipe connecting the generator or the gas filter and any part of the petrol tank :Provided further that when any part of the generator or pipe as aforesaid is at a distance of less than 61 centimetres from any part of the petrol tank, that part of the generator and pipe shall be inserted lated from that part of the petrol tank by the interposition of the insulating material and the clearance specified in rule 278 of these rules.
(3)The filler cap and any other opening in the main petrol tank shall, where the generator is mounted on the side of the vehicle, be located on the opposite side of the vehicle to the generator, and shall be not less than 122 centimetres away from the generator and from the pipe leading from the generator to the gas filters.
(4)Any auxiliary petrol tank with gravity feed shall be located in front as far from the generator as practicable.