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[Cites 0, Cited by 0] [Section 279] [Entire Act]

State of West Bengal - Subsection

Section 279(3) in The West Bengal Motor Vehicles Rules, 1989

(3)The filler cap and any other opening in the main petrol tank shall, where the generator is mounted on the side of the vehicle, be located on the opposite side of the vehicle to the generator, and shall be not less than 122 centimetres away from the generator and from the pipe leading from the generator to the gas filters.