Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(c) in The Orissa Forest Shooting Rules, 1973 (c)"Closed season" shall, subject to the period specified in this behalf in Schedule III for animals mentioned therein ordinarily mean the period from 1st May to 31st October of any year;
