Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Assam - Subsection

Section 39(1) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(1)In the case of load bearing wall it should be strong enough to take the super imposed load.