Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] Bombay Presidency - Subsection Section 30(c) in The Bombay Diseases of Animals Act, 1948 (c)to assist the Veterinary Surgeon and Inspector to carry out the provisions of this Act.
