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Bombay Presidency - Section

Section 30 in The Bombay Diseases of Animals Act, 1948

30. Officers bound to assist Inspectors and Veterinary Surgeons.

- All village officers and all officers of the departments of revenue, agriculture and veterinary shall be bound-
(a)to give immediate information to the Veterinary Surgeon and Inspector having jurisdiction in the area regarding the prevalence of a scheduled disease among animals in the area,
(b)to take all necessary measures to prevent the spread of disease, and
(c)to assist the Veterinary Surgeon and Inspector to carry out the provisions of this Act.