Section 4(2) in The U.P. Subordinate Excise (Audit and Accounts) Service Rules, 1992

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State of Uttar Pradesh - Subsection

Section 4(2) in The U.P. Subordinate Excise (Audit and Accounts) Service Rules, 1992

(2)The strength of the service and of each category of post therein shall, until orders varying the same are passed under sub-rule (i) be as given below :

Serial no.	Name of post	No. of posts
Permanent	Temporary	Total
(1)	(2)	(3)	(4)	(5)
1.	Assistant Accountant	...	13	13
2.	Accountant	4	…	4
3.	Junior Auditor	4	8	12
4.	Senior Auditor	4	...	4
	Total	12	21	33

Provided that-

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State of Uttar Pradesh - Subsection

Section 4(2) in The U.P. Subordinate Excise (Audit and Accounts) Service Rules, 1992