Section 4 in The U.P. Subordinate Excise (Audit and Accounts) Service Rules, 1992

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State of Uttar Pradesh - Section

Section 4 in The U.P. Subordinate Excise (Audit and Accounts) Service Rules, 1992

4. Cadre of service.

(1)Strength of the service and of each category of posts therein shall be such as may be determined by the Governor from time to* time.

(2)The strength of the service and of each category of post therein shall, until orders varying the same are passed under sub-rule (i) be as given below :

Serial no.	Name of post	No. of posts
Permanent	Temporary	Total
(1)	(2)	(3)	(4)	(5)
1.	Assistant Accountant	...	13	13
2.	Accountant	4	…	4
3.	Junior Auditor	4	8	12
4.	Senior Auditor	4	...	4
	Total	12	21	33

Provided that-

(1)the appointing authority mat leave unfilled or the Governor may hold in abeyance any vacant post in the service without thereby entitling any person to compensation;

(2)the Governor may create such additional, permanent or temporary posts as he may consider proper.

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State of Uttar Pradesh - Section

Section 4 in The U.P. Subordinate Excise (Audit and Accounts) Service Rules, 1992

4. Cadre of service.