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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(ii) in Indian Veterinary Council Rules, 1985

(ii)the time and the date for the scrutiny of nomination, which shall be the fifth day after the last date for filing nomination or, if that day is a public holiday, the next succeeding day which is not a public holiday;