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Union of India - Section

Section 7 in Indian Veterinary Council Rules, 1985

7. Appointment of dates for nomination, etc.

- The Returning Officer shall by notification in the Official gazette, or in such other manner as deemed fit appoint -
(i)the date for making nominations, which shall be the seventh day after the date of publication of the said notification or if that day is a public holiday, the next succeeding day which is not a public holiday;
(ii)the time and the date for the scrutiny of nomination, which shall be the fifth day after the last date for filing nomination or, if that day is a public holiday, the next succeeding day which is not a public holiday;
(iii)the last date for withdrawal of candidatures, which shall be the second day after the date for scrutiny of nominations , or if that day is a public holiday, the next succeeding day which is not a public holiday.
(iv)the date on which the poll shall, if necessary, be taken, which shall be a date not earlier than the thirty fifth day after the last date for withdrawal of candidatures; and
(v)the date, time and place for counting of votes and for declaration of results which shall not be beyond the third day from the date of poll.
The notification, issued under Sub rule (1) shall also invite nomination of candidates for election to the Council and specify the place at which the nomination papers are to be delivered.