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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(2) in Rajasthan Tourist Assistance Force Regulations, 2013

(2)Whenever such deployment is made by the Deputy Director (TAF), the TAF personnel shall function under the supervision of official superior in the hierarchy of TAF in the Tourism Department at the Tourist Destination. The TAF personnel shall be under the control and supervision of that official superior and comply with his all orders and further deployment at tourist places shall be made by that official superior at that Tourist Destination after seeking orders of Deputy Director (TAF).