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State of Rajasthan - Section

Section 8 in Rajasthan Tourist Assistance Force Regulations, 2013

8. Deployment of TAF personnel at tourist places, areas or destinations.

(1)The Deputy Director (TAF) of the Tourism Department shall deploy the TAF personnel at various tourist destinations in the State after seeking approval of the Commissioner, Department of Tourism, Rajasthan, from time to time, and in doing so if such occasion arises, may deploy any of such personnel from one place to another in the State.
(2)Whenever such deployment is made by the Deputy Director (TAF), the TAF personnel shall function under the supervision of official superior in the hierarchy of TAF in the Tourism Department at the Tourist Destination. The TAF personnel shall be under the control and supervision of that official superior and comply with his all orders and further deployment at tourist places shall be made by that official superior at that Tourist Destination after seeking orders of Deputy Director (TAF).