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State of Madhya Pradesh - Section

Section 16 in Madhya Pradesh Electricity Grid Code (Revision-II), 2019

16. Section 16

Transmission Metering
16.1Introduction
16.1.1The code prescribes a uniform policy in respect of electricity metering for State Transmission Utility (STU), Generating Companies, inter-utility metering and any metering for all Users of Transmission System including open access customers as per the Electricity Act 2003 using transmission system of State Transmission Utility and any new system interfacing with State Transmission Utility system in the state of Madhya Pradesh.
16.1.2This code shall form a part of the Madhya Pradesh Electricity Grid Code (MPEGC) prepared under section 86 (1) (h) of the Electricity Act 2003.
16.2Objective
16.2.1The objective of the code is to define minimum acceptable metering standards which will affect proper metering of the system parameters for the purpose of accounting, commercial billing and settlement of electrical energy and will also provide information which will help to optimize the system planning.
16.3Scope
16.3.1The scope of the code covers the practices that shall be employed and the facilities that shall be provided for the measurement and recording of various parameters like active/reactive/apparent power/energy, power factor, voltage, frequency etc.
16.3.2The code sets out or refers to the requirements of metering at generating stations, sub-stations and interfaces for Tariff and Operational metering.
16.3.3The code also specifies the requirement for calibration, testing and commissioning of metering equipments viz. energy meters with associated accessories, current transformers and voltage transformers. The code broadly indicates the technical features of various elements of the metering, data communication, testing and calibration system, the procedure for assessment of consumption in case of defective and stuck-up meters and also lays down guidelines for resolution of disputes between different agencies.
16.3.4The date of commencement of this code shall be date of publication in Madhya Pradesh Gazette and accordingly the concerned licensees, generators and open access consumers shall commence its implementation.
16.4Reference Standards
16.4.1The following Indian Standards (amended up to date) shall be applicable as relevant to meters and associated equipment
Sr. Standard Number Standard Title
1. IS 13779 AC Static Watt-hour Meters for Class 1 & 2
2. IS 14697 AC Static Transformer Operated Watt-hour andVAr-hour Meters, Class 0.2S and 0.5S
3. IS 2705 Indian Standard for Current Transformers
4. IS 3156 Indian Standard for Voltage Transformers
5. IS 9348 Indian Standard for Coupling Capacitors andCapacitor Divider
6. IS 5547 Indian Standard for Capacitor VoltageTransformer
7. CBIP Technical Report - 88 Specification for AC Static Electrical EnergyMeters
8. CBIP Technical Report - 111 Specification for Common Meter ReadingInstrument
9. IS 9000 Basic Environmental Testing Procedures forElectronic & Electrical items
10. IS 12063 Indian Standard for classification of degrees ofprotection.
16.4.2The following International Standards (amended up to date) can be applicable as relevant to meters and associated equipment not complying to Indian Standards or not manufactured in India:
Sr. Standard Number Standard Title
i. IEC 687 Specification for AC Static Watt-hour Meters forActive Energy (Classes 0.2S and 0.5S)
ii. IEC 1036 Alternating Current Static Watt-hour Meters forActive Energy Classes 1& _2)
iii IEC 1268 Alternating Current Static Watt-hour Meters forReactive Energy (Classes 2 & 3)
16.5Definitions. - Apart from the definitions covered in this Code or the Act or any other Regulation of the Commission the following definitions are also covered in this clause:
16.5.1Active Energy. - Active Energy means the electrical energy produced, flowing or supplied by an electrical circuit during a time interval and being the integral of the instantaneous power with respect to time, measured in units of watt hours or standard multiples thereof, which is: