Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Madhya Pradesh - Subsection

Section 16(16) in Madhya Pradesh Electricity Grid Code (Revision-II), 2019

16.1Introduction
16.1.1The code prescribes a uniform policy in respect of electricity metering for State Transmission Utility (STU), Generating Companies, inter-utility metering and any metering for all Users of Transmission System including open access customers as per the Electricity Act 2003 using transmission system of State Transmission Utility and any new system interfacing with State Transmission Utility system in the state of Madhya Pradesh.
16.1.2This code shall form a part of the Madhya Pradesh Electricity Grid Code (MPEGC) prepared under section 86 (1) (h) of the Electricity Act 2003.