Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 255] [Entire Act] State of Goa - Subsection Section 255(c) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008 (c)"family" means the husband or wife and minor sons and unmarried daughter of the building worker and the parents solely dependant on him;
