Section 255 in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008
255. Definitions.
- In this chapter, unless the context otherwise requires. -(a)"Board" means the Goa Building and Other Construction Workers" Welfare Board constituted under sub-section (1) of section 18 of the Act;(b)"contribution" means the sum of money payable to the Fund by the beneficiary;(c)"family" means the husband or wife and minor sons and unmarried daughter of the building worker and the parents solely dependant on him;(d)"Fund" means the Goa Building and Other Construction Worker Welfare Fund constituted by the Board under sub-section (1) of section 24 of the Act;(e)"Secretary" means the Secretary of the Board appointed by the Board under sub-section (1) of section 19 of the Act;(f)"year" means a financial year;
