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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(3) in Bihar Tourism Cadre Rules, 2013

(3)The employees, working on the posts of Information Assistant Grade-2/ Information Assistant Grade-1/Assistant Tourist Information Officer/Tourist Information Officer/Assistant Director/Deputy Director, before commencement of these Rules, shall automatically be deemed to be the members of this cadre. An officer working on the post of Deputy Director earmarked for Bihar Administrative Service shall not be deemed to be included in it.