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State of Bihar - Section

Section 4 in Bihar Tourism Cadre Rules, 2013

4. Different grade and posts and authorized strength of post of the service.

(1)The following shall be sanctioned posts, strength of posts in different grades and appointing authorities in Tourism Directorate, Bihar in conformity with the available posts in the Department of Tourism, Government of India:-
S.N. Designation Pay scale Revised Sanctioned/admissible strength Classification Appointing authority Remarks
1 Information Assistant, Grade-2 Pay Band-1 Grade Pay-1900 31 Group-C Director Tourism, Bihar  
2 Information Assistant, Grade-1 Pay Band-1 Grade Pay-2400 33 Group-C Director Tourism, Bihar  
3 Assistant Tourist Information Officer Pay Band-2 Grade Pay-4200 25 Group-C Director Tourism, Bihar  
4 Tourist Information Officer Pay Band-2 Grade Pay-4600 8 Group-B Director Tourism, Bihar  
5 Assistant Director Pay Band-2 Grade Pay-4800 6 Group-B Principal Secretary/Secretary Tourism, Bihar  
6 Deputy Director Pay Band-2 Grade Pay-4800 02+01 Group-B Principal Secretary/Secretary Tourism, Bihar  
(2)Pay scale given in sub-rule (1) of Rule-4 shall be deemed automatically-revised / amended in view of revision/amendment, from time to time, made by the state government.
(3)The employees, working on the posts of Information Assistant Grade-2/ Information Assistant Grade-1/Assistant Tourist Information Officer/Tourist Information Officer/Assistant Director/Deputy Director, before commencement of these Rules, shall automatically be deemed to be the members of this cadre. An officer working on the post of Deputy Director earmarked for Bihar Administrative Service shall not be deemed to be included in it.
(4)Marking of posts in different Information Centres/Headquarter will be made, by issuing notification in accordance with fixed sanctioned strength in sub rule (1) of Rule 4.
(5)Information Assistant Grade-2 shall be the basic post for direct appointment. Direct appointment will be to the posts of 50% Information Assistant grade-1 and promotion will be given to the 50 percent posts from Information Assistants grade-2 on the basis of seniority. Direct appointment will also be to the posts of Assistant Tourist Information Officers and the promotion will be given to the 50 percent posts from Information Assistant Grade-1 on seniority basis and cent-percent posts of Tourist Information officer and Assistant Director as well as Deputy Director will be filled up by promotion on the basis of seniority.
(6)All posts other than posts marked in appendix-1 in accordance with fixed sanctioned strength in sub-rule (1) of Rule 4 will be deemed to be marked for Directorate (Head- Quarter). Increase in strength of sanction posts in sub-rule (1) may be made from time- to-time, in consultation with the Finance Department.