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Himachal Pradesh High Court

Sher Singh @ Nittu vs . State Of H.P. on 24 March, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Sher Singh @ Nittu vs. State of H.P. .

Cr. A. No. 99/2020

24.3.2023 Present: Mr. N. K. Thakur, Sr. Advocate with Ms. Ritu Singh, Advocate, for the appellants.

Mr. Y. W. Chauhan, Sr. Addl. A.G., with Mr. Ramakant Sharma, Addl. A.G., Ms. Priyanka Chauhan, Dy.A.G. and Mr. Rajat Chauhan, Law Officer, for the respondents-State.

As prayed for, list on 20.4.2023.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 24.3.2023 (pankaj) ::: Downloaded on - 25/03/2023 20:34:43 :::CIS