Section 45 in The Navy (Pension) Regulations, 1964
45. Kinds of family pension.
(1)A family pension may be granted to the members of the family of a deceased officer in the circumstances, at the rates and subject to the conditions hereinafter specified.(2)The different kinds of family pension admissible under this regulation are-(a)pension to the widow, which may be ordinary or special ;(b)gratuity to the widow;(c)children's allowance, which may be special or ordinary;(d)education allowance for children;(e)dependents pension.
