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[Cites 0, Cited by 0] [Section 45] [Entire Act]

Union of India - Subsection

Section 45(2) in The Navy (Pension) Regulations, 1964

(2)The different kinds of family pension admissible under this regulation are-
(a)pension to the widow, which may be ordinary or special ;
(b)gratuity to the widow;
(c)children's allowance, which may be special or ordinary;
(d)education allowance for children;
(e)dependents pension.