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[Cites 0, Cited by 0] [Section 49(2)] [Section 49] [Entire Act]

State of Bihar - Subsection

Section 49(2)(iii) in The Nalanda Open University Act, 1995

(iii)any change to be made in the provisions of this Ordinance, the Statutes, the Ordinances and the Regulations with a view to bringing about improvements;