Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77] [Entire Act] State of Goa - Subsection Section 77(2) in The Goa, Daman And Diu Land Revenue Code, 1968 (2)The table of standard rates published under section 76 shall be incorporated in and form part of the settlement register of the village.
