Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Haryana - Subsection

Section 26(1) in The Haryana Sports Council Act, 2016

(1)Every member other than the ex-officio members shall hold office for a period of three years from the date of his nomination:Provided that the term of office of the student representatives nominated to the Corporations Sports Council, the Municipal Sports Council and the Town Sports Council shall be one year from the date of their nomination.